Madhya Pradesh High Court
Ramavtar vs The State Of Madhya Pradesh on 13 November, 2018
1 MCRC-44838-2018 The High Court Of Madhya Pradesh MCRC-44838-2018 (RAMAVTAR Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 13-11-2018 Parties through counsel. Case diary is not available. Learned Public Prosecutor is directed to make available the case diary on the next date of hearing.
List in the week commencing 26.11.2018.
(S.K. AWASTHI) JUDGE MK Digitally signed by MUKTA KAUSHAL Date: 14/11/2018 18:30:34