Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 19 in First Statutes of the Rai University

19. Manner and Terms and Conditions of Appointment of other Officers and Teachers and their Powers and Functions.

- The Governing Body and or the Board of Management shall make and approve the manner and the terms and conditions of appointment of other officers and teachers and their powers and functions.