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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(1)(iii) in Maharashtra Factories Rules, 1963

(iii)a flag or light having the same colour as that of the badge to be worn by the workers of any relay actually at work, shall be displayed during the time of actual working of one or more relays in the department concerned;