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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1)(d) in Assam Panchayat (Constitution) Rules, 1995

(d)the date at which and the polling station at which, the election Of the Gaon Panchayat, Anchalik Panchayat or the Zilla Parishad Constituencies shall be held and hours during which the poll shall be open.