Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(2)(a) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012 (a)to admit to any course of study any person who does not possess the prescribed academic qualification or standard; or