Rajasthan High Court - Jodhpur
Tata Brick Company vs Rajasthan State Pollution Control ... on 4 July, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 7580/2022
Tata Brick Company
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
For Petitioner(s) : Mr. Vijay Kumar
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 04/07/2022 Issue notice. Issue notice of stay petition also, returnable on 8th September, 2022. Notices are filed in two sets. One set of notices be sent through registered post and another be given 'dasti' to learned counsel for the petitioner.
(VIJAY BISHNOI),J 99-Arun/-
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