Calcutta High Court (Appellete Side)
Kapil Dev Gupta vs R.A. Perfumery Works Private Limited on 16 June, 2022
Author: Harish Tandon
Bench: Harish Tandon
05 16.06. IN THE HIGH COURT AT CALCUTTA
2022 Civil Appellate Jurisdiction
(Commercial Division).
Ct. No. 37
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Ab FMAT 173 of 2022 With IA No. CAN 1 of 2021 Kapil Dev Gupta Vs. R.A. Perfumery Works Private Limited.
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Mr. Madhusudan Saha Ray, Mr. Rivu Dutta, Mr. Ritoban Sarkar, Mr. Debojyoti Bhattacharya.
... for the appellant.
Mr. Shuvasis Sengupta, Mrs. Sushmita Ghosh, Mr. Balarko Sen, Mr. Parashar Baidya.
... for the respondent.
The copy of the Memorandum of Appeal has been served upon the learned Advocate-on-Record of the respondent in Court today. Let this matter be listed on 23rd June 2022.
(Harish Tandon, J.) (Shampa Dutt (Paul), J.) 2