Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 11(2)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2)(a) in The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977

(a)to reinstate the employee on the same post or on a lower post as it may specify;