Delhi High Court - Orders
Press Council Of India vs Press Club, Mumbai & Ors on 30 October, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 1242/2024, CM APPL. 75626/2024, CM APPL. 75629/2024 &
CM APPL. 64851/2025
PRESS COUNCIL OF INDIA .....Appellant
Through: Mr. Vikramjit Banerjee, ASG with Mr.
T. Singhdev, Ms. Bhanu Gulati, Ms.
Yamini Singh, Ms. Akansha, Mr. P.
Rawat, Mr. Abhijit Chakravarty, Advs.
for R-1
versus
PRESS CLUB, MUMBAI & ORS. .....Respondent
Through: Mr. Akhil Sibal, Sr. Adv. with Mr.
Salim A. Inamdar, Ms. Jahnvi Sindhu,
Mr. K. Bapat, Advs. for R-1
Mr. Rohan Jaitley, CGSC with Mr. Dev
Pratap Shahi, Mr. Varun Pratap Singh,
Mr. Yogya Bhatia, Advs. for UOI
+ W.P.(C) 16740/2024, CM APPL. 70857/2024 & CM APPL. 65259/2025
EDITORS GUILD OF INDIA .....Petitioner
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Shahrukh Alam, Mr. Archit
Krishna, Ms. Meherunissa Anand
Jaitley, Mr. Himanshu Kunjam, Mr. I.
Chaudhary, Advs.
versus
PRESS COUNCIL OF INDIA & ORS. .....Respondent
Through: Mr. Vikramjit Banerjee, ASG with Mr.
T. Singhdev, Ms. Bhanu Gulati, Ms.
Yamini Singh, Ms. Akansha, Mr. P.
Rawat, Mr. Abhijit Chakravarty, Advs.
for R-1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/10/2025 at 23:47:26
+ W.P.(C) 17385/2024, CM APPL. 74029/2024 & CM APPL. 65260/2025
WORKING NEWS CAMERAMENS ASSOCIATION
.....Petitioner
Through: Mr. Aseem Mehrotra and Ms. Deeksha
Mehrotra, Advs.
versus
PRESS COUNCIL OF INDIA & ANR.
.....Respondents
Through: Mr. Vikramjit Banerjee, ASG with Mr.
T. Singhdev, Ms. Bhanu Gulati, Ms.
Yamini Singh, Ms. Akansha, Mr. P.
Rawat, Mr. Abhijit Chakravarty, Advs.
for R-1
Ms. Shiva Lakshmi, CGSC and Ms.
Amit Acharya, GP for UOI
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 30.10.2025
1. Mr. Vikramjit Banerjee, learned ASG has commenced his arguments, however, the same remain inconclusive.
2. List for further arguments on 31.10.2025 at 02:30 p.m. DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J OCTOBER 30, 2025 S.Rawat/J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:47:26