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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(2)(vi) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(vi)to make Regulations regarding the examinations conducted by the University and the conditions on which the students shall be admitted to such Examinations;