Section 15 in The Punjab Legislative Assembly (Grant of Advance to Speaker and Deputy Speaker) Rules, 1979
15. Repeal and savings.
- The Punjab Legislative Assembly Speaker's/Deputy Speaker's (Advance for Motor-car) Rules, 1955, are hereby repealed :Provided that any order may or any action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.Form 'A'(See Rule 4)Application form for House Building Advance
