Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(13)] [Section 74] [Entire Act] State of Jharkhand - Subsection Section 74(13)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (iii)a report of such visitor shall be prepared and placed in the case file of the child;