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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Maharashtra - Subsection

Section 111(2) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(2)Every order made under sub-section (1) shall be laid, as soon as may be, before each House of the State Legislature.The Schedule - I[See Section 4(2) and Section 109]
Serial Number Name of the University
(1) (2)
1 Mumbai University, Mumbai.
2 Pune University, Pune.
3 Shivaji University, Kolhapur.
4 Dr. Babasaheb Ambedkar Marathwada University,Aurngabad.
5 Swami Ramanand Tirth Marathwada University,Nanded.
6 Smt. Nathibai Damodar Thakersey Women'sUniversity, Mumbai.
7 Sant Gadage Baba Amaravati University,Amaravati.
8 Rashtrasant Tukdoji Maharaj University, Nagpur.
9 North Maharashtra University, Jalgaon.
10 Solapur University, Solapur.
11 Gondwana University, Gadchiroli.