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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(iv) in The M.P. Ceiling On Agricultural Holdings Act, 1960

(iv)[ freedom fighters;] [Inserted by M.P. Act No. 20 of 1974. (w.e.f. 7-3-1974.)]