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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(4) in The Centre for Environmental Planning and Technology University Act, 2005

(4)The emoluments and other terms and conditions of service of the Director shall be such as may be prescribed by the regulations:Provided that the Chairman shall determine the terms and conditions of service of the Director until it is prescribed by the regulations;