Section 51(2) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968
(2)If, immediately before the commencement of this Act or any provision thereof in respect of any area or class of goods or undertaking, there is in force in respect of that area or class of goods or undertakings, any law which corresponds to this Act or to any provision thereof and which is not repealed by sub-section (1), that corresponding law shall stand repealed.
