Section 5(2) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010
(2)The Undertakings forming part of Transmission Undertakings as set out in Schedule - B together with all assets and liabilities vested in the State Government shall stand transferred to and re-vested by the State Government in the "Tamil Nadu Transmission Corporation Limited" (hereinafter referred to as "TANTRANSCO") on and from the First day of November 2010 subject to terms and conditions, of the provisions of the Act and this Scheme.
