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Rajasthan High Court - Jodhpur

Sachin Dahiya vs Union Of India (2023:Rj-Jd:23748) on 27 July, 2023

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                   [2023:RJ-JD:23748]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                    S.B. Civil Writ Petition No. 8049/2023

                                   Sachin Dahiya S/o Balbir Singh, Aged About 28 Years, R/o Vpo
                                   Sisana, Tehsil Kharkhoda, District Sonipat, Haryana.
                                                                                                               ----Petitioner
                                                                            Versus
                                   1.       Union       Of     India,       Through         Secretary,         Ministry   Of
                                            Environment, Forests And Climate Change, New Delhi.
                                   2.       Indian Council Of Forestry Research And Education
                                            (ICFRE),         Through        Its    Secretary,            R/o   New    Forest
                                            Dehradun-248006.
                                   3.       Arid Forest Research Institute, Through Its Director, R/o
                                            Main Pali Road, Jodhpur.
                                                                                                           ----Respondents


                                   For Petitioner(s)               :    Mr. Jaideep Singh Saluja



                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 27/07/2023 Learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to approach the Central Administrative Tribunal for redressal of his grievances.

Permission is granted.

The present writ petition is dismissed as withdrawn with liberty as aforesaid.

(VINIT KUMAR MATHUR),J 35-SunilS/-

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