Rajasthan High Court - Jodhpur
Sachin Dahiya vs Union Of India (2023:Rj-Jd:23748) on 27 July, 2023
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
[2023:RJ-JD:23748]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 8049/2023
Sachin Dahiya S/o Balbir Singh, Aged About 28 Years, R/o Vpo
Sisana, Tehsil Kharkhoda, District Sonipat, Haryana.
----Petitioner
Versus
1. Union Of India, Through Secretary, Ministry Of
Environment, Forests And Climate Change, New Delhi.
2. Indian Council Of Forestry Research And Education
(ICFRE), Through Its Secretary, R/o New Forest
Dehradun-248006.
3. Arid Forest Research Institute, Through Its Director, R/o
Main Pali Road, Jodhpur.
----Respondents
For Petitioner(s) : Mr. Jaideep Singh Saluja
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 27/07/2023 Learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to approach the Central Administrative Tribunal for redressal of his grievances.
Permission is granted.
The present writ petition is dismissed as withdrawn with liberty as aforesaid.
(VINIT KUMAR MATHUR),J 35-SunilS/-
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