National Green Tribunal
Vasant Vihar Welfare Association vs Commissioner Municipal Corporation ... on 29 May, 2023
Item No.1 (Court No. 2)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI.
(Through Physical Hearing with Hybrid VC Option)
I.A. No. 597/2023
IN
Original Application No.333/2023
Vasant Vihar Welfare Association ...Applicants
Versus
Commissioner, Municipal Corporation
Delhi & Ors. ...Respondents
Date of hearing: 29.05.2023
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER.
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER.
Applicant: None.
Respondent: Ms. Kanika Agnihotri and Ms. Snehal Kaila, Advocates for
RespondentNo. 4-M/S Indus Tower Limited.
Application is registered Under Section 14 and 15 of the National Green
Tribunal Act, 2010.
ORDER
1. I.A. no. 597/2023 has been filed by respondent no. 4 M/S Indus Towers Limited with the prayer for directing that the present proceedings in O.A. No. 333/2023 tilted as "Vasant Vihar Welfare Assocation Vs. Commissioner, Municipal Corporation Delhi & Ors." may be kept in abeyance till the final outcome of CM(M) No. 1380 of 2022 titled as "M/s Indus Tower Ltd. Vs Gautam Nagar Residents Association Regd. & Ors." I. A. No. 597/2023 Vasant Vihar Welfare Association Vs. Commissioner, MCD & Ors. -2-
2. Notice of the said I.A. no. 597/2023 be issued to the applicant and other respondents for the date already fixed i.e. 08.08.2023.
Arun Kumar Tyagi, JM Dr. Afroz Ahmad, EM May 29, 2023 N