Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Haryana - Subsection Section 45(i) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (i)if the candidature of the person concerned has been cancelled or result quashed in accordance with the manner laid down by the Ordinance; or
