Section 5(2) in The M.P. Municipalities (Reservation of Office of Mayor and President) Rules, 1999
(2)Leaving the Municipality where reservation has been made tor Scheduled Castes, Scheduled Tribes, as the case may be, under sub-rule (1), lot of the names of the remaining Municipalities shall be drawn and as nearly as possible, one-fourth of the total offices shall be reserved for Other Backward Classes.
