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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(c) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(c)Instrument in respect of which order is passed..........
(i)date and nature of instrument...............
(ii)number, date and place of registration of the instrument..............
(iii)location of the property which is the subject-matter of the instrument .....................