Section 40(1)(iii) in Bank of Baroda (Employees') Pension Regulation, 1995

[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(iii) in Bank of Baroda (Employees') Pension Regulation, 1995

(iii)the family pension shall be paid to such son or daughter through the guardian as if he or she were a minor except in the case of a physically crippled son or daughter who has attained the age of majority;

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Union of India - Subsection

Section 40(1)(iii) in Bank of Baroda (Employees') Pension Regulation, 1995