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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Goa - Subsection

Section 100(1)(i) in The Goa, Daman and Diu School Education Rules, 1986

(i)be punctual in attendance and in respect of his class-work and also for any other work connected with the duties assigned to him by the Head of the school; and he shall prepare his lessons and lesson notes well in advance and maintain the records for the verifications of the Head of the school.