Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Rajasthan - Subsection Section 82(4) in Rajasthan Public Trust Act, 1959 (4)Any other law, order or circular relating to religious and charitable endowments in force in any part of the territories to which this Act for the time being extends.
