Section 34(a) in The National Bank For Agriculture And Rural Development Act, 1981

[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(a) in The National Bank For Agriculture And Rural Development Act, 1981

(a)if it appears to the National Bank that false or misleading information in any material particulars was given in the application for the loan or other financial assistance; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 34(a) in The National Bank For Agriculture And Rural Development Act, 1981