Bombay High Court
Advance Magazine Publishers Inc And Anr vs Sabah M Ambazhathingal And 2 Others on 25 January, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS NO. 820 OF 2018
Advance Magazine Publishers Inc And Anr ....PETITIONER
V/S
Sabah M Ambazhathingal And 2 Others ....RESPONDENT
Ms.Anuradha Malhotra i/by Desai and Diwanji, Advocate for the Plaintiff.
Mr.S.Joseph i/by Uni Lex, Advocate for Def No.1 Mr. K.T.Thomas, Advocate for Defendant No.2 Ms. Rekha Rane, 2nd Assistant to Court Receiver.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 25th January, 2022
P.C. :
S. O. to 28/01/2022 .
( ASSOCIATE )
Page 1/1
::: Uploaded on - 25/01/2022 ::: Downloaded on - 26/01/2022 09:13:13 :::