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[Cites 0, Cited by 0] [Section 235] [Entire Act]

Union of India - Subsection

Section 235(6) in The Coal Mines Regulations, 2011

(6)All the pipe conveying pressurised air shall be of standard make, type, robust and tested for quality and of antistatic type and the fitting of the pipes shall be properly secured to prevent accidental disconnection.