Section 36 in The Merchant Shipping (Crew Accommodation) Rules, 1960
36. Fees.
- The fees for inspection of crew accommodation shall be:For each visit to the ship, Rs. 32Maximum fee, Rs. 128Provided that no fee shall be payable in respect of an inspection made :-(a)when the ship is registered, re-registered or re-measured or(b)in pursuance of clause (f) of rule 35, if the Central Government is satisfied that the inspection was made in consequence of an unjustified complaint.
