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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(4)(iii) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(iii)while continuing the total number of children of a candidate, the child born from earlier delivery and having disability shall not be counted.