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[Cites 0, Cited by 1] [Section 53(1)] [Section 53] [Entire Act]

State of Uttarakhand - Subsection

Section 53(1)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)is so disqualified by or under any law for the time being in force for the purposes of election of the State Legislature;