Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(2) in Chhattisgarh Winery Rules, 2013 (2)Duty, bottling fee, permit fee, transport fee and export fee shall be deposited in the district wherein the licensed premises of the concerned F.L. 10, F.L. 11, W-3, F.L. 2, F.L.3 licensees are situated.
