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Madhya Pradesh High Court

Kamta Prasad vs Shri Pankaj Agrawal on 22 June, 2016

Contempt Petition No.732/2016

22/06/2016

Shri B.P. Singh, Advocate for applicant.

Issue show-cause notice to respondents on payment

of process fee within seven working days, returnable within six weeks.

List after six weeks. (Rohit Arya) Judge Aru n*