Madhya Pradesh High Court
Kamta Prasad vs Shri Pankaj Agrawal on 22 June, 2016
Contempt Petition No.732/2016 22/06/2016 Shri B.P. Singh, Advocate for applicant. Issue show-cause notice to respondents on payment
of process fee within seven working days, returnable within six weeks.
List after six weeks. (Rohit Arya) Judge Aru n*