Section 10 in Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970
10. Liability to serve in the Armed Forces.
- Every person who is a graduate in Engineering and who is appointed to any of the categories in Class I or II shall, within the first 10 years of his service in the said Class, be liable to serve for a minimum period of 4 years (including the period spent on training) in the Armed Forces or on work relating to the defence effort anywhere in India or abroad, if so required:Provided that the liability to serve in the Armed Forces or on work relating to the defence efforts shall not ordinarily apply to a person who is above 40 years of age at the time of his first appointment to the category or who has already so served during the period of his service in the Department.
