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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(3)Immediately after the electoral roll of a constituency is ready the Electoral Registration Officer shall publish the same at the offices of the District Magistrate, Sub-Divisional Officer, Tehsildars and Naib-Tehsildars, having jurisdiction in the constituency, and at the offices of the local bodies in the constituency.