Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 748] [Entire Act] State of Jharkhand - Subsection Section 748(iii) in Bihar Education Code, 1961 (iii)The amount of grant must be spent on the specific purpose for which it is sanctioned.