Section 14(1) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949
(1)In the case of cotton ginning factories, the construction of which is commenced after the commencement of this Act-(i)gin-houses shall be provided with separate entrance and exits for the bringing in of unginned and the taking out of ginned cotton, respectively, and(ii)the factories shall be constructed in accordance with plans and specifications approved by the prescribed authority:Provided that nothing in this sub-section shall apply to any factory in which only roller gins are used and where the number of such gins is not more than four.
