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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(7)(a) in U.P. Technical University Act, 2000

(a)such Vice-Chancellor shall refrain from performing the functions of the office of Vice-Chancellor, but shall continue to get the emoluments to which he was otherwise entitled;