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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(i) in The Haryana New Mandi Townships Building Rules, 1967

(i)The pan basin or other receptacles (thereafter in this rule called "the Pan") shall be non-absorbent material to be constructed and fitted as to receive and contain sufficient water and to allow any filth to fall free of the sides directly into the water;