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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(6) in Telangana Control of Organised Crime Act, 2001

(6)The limitations on granting of bail specified in subsection (4) are in addition to the limitations under the Code or any other law for the time being in force on the granting of bail.