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State of Himachal Pradesh - Section

Section 7A in Himachal Pradesh Passengers and Goods Taxation Act, 1955

7A. [ Assistance to taxing authorities. [Section 7-A added vide Act No. 10 of 1988.]

- All police officers shall be bound to assist the Commissioner and all other persons appointed to assist him under sub-section (1) of section 7 of this Act, when required, in performance of their duties under this Act, and, for that purpose, shall have the same powers which they have in the discharge of their ordinary police duties.]