Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 40 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958 40. Pound keeper to take Charge of animals and feed them. - The pound keeper shall take charge of all animals committed to his charge and shall duly feed and water them.
