Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44L(1)] [Section 44L] [Entire Act]

State of Odisha - Subsection

Section 44L(1)(a) in The Orissa Panchayat Samiti Act, 1959

(a)that such person committed during or in respect of the election proceedings a corrupt practice as specified in Section 44-N;