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Madhya Pradesh High Court

Madhya Pradesh Kotwar Sangh Anuppur vs The State Of Madhya Pradesh on 28 January, 2015

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<p style="margin-bottom: 0in; font-style: normal; line-height: 150%" align="CENTER">
<font face="Univers, sans-serif"><font style="font-size: 13pt" size="3"><u><b>W.P.No.
1323/2015</b></u></font></font></p>
<p style="margin-bottom: 0in; font-style: normal; font-weight: medium; line-height: 150%" align="JUSTIFY">
<font face="Book Antiqua, serif"><font style="font-size: 13pt" size="3"><u><font face="Tahoma, sans-serif">28.01.2015</font></u><span style="text-decoration: none">	</span></font></font></p>
<p style="margin-bottom: 0in; font-style: normal; font-weight: medium; line-height: 150%; text-decoration: none" align="JUSTIFY">
 <font face="Book Antiqua, serif"><font size="4">	<font style="font-size: 13pt" size="3">Shri
Arvind Shrivastava, Counsel for the petitioner.</font></font></font></p>
<p style="margin-bottom: 0in; font-style: normal; font-weight: medium; line-height: 150%; text-decoration: none" align="JUSTIFY">
<font face="Book Antiqua, serif"><font style="font-size: 13pt" size="3">	Heard
on the question of admission. </font></font>
</p>
<p style="margin-bottom: 0in; font-style: normal; font-weight: medium; line-height: 150%; text-decoration: none" align="JUSTIFY">
<font face="Book Antiqua, serif"><font style="font-size: 13pt" size="3">	Issue
notice to the respondents on payment of P.F within a week.</font></font></p>

<p style="margin-bottom: 0in; font-style: normal; font-weight: medium; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Book Antiqua, serif"><font style="font-size: 13pt" size="3"> </font></font></p> <p style="margin-bottom: 0in; line-height: 100%" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font style="font-size: 13pt" size="3"><b> </b><span style="font-weight: medium">[Shantanu Kemkar] </span></font></font> </p> <p style="margin-left: -0.58in; margin-bottom: 0in; line-height: 100%" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font style="font-size: 13pt" size="3"><b><i><font style="font-size: 9pt" size="2">vj</font></i> </b><span style="font-weight: medium">JUDGE</span><b> </b><span style="font-weight: medium"> </span></font></font> </p> <p style="margin-left: -0.8in; margin-bottom: 0in; font-weight: medium; line-height: 100%" align="JUSTIFY"> </p> <p style="margin-bottom: 0in; font-weight: medium; line-height: 150%" align="JUSTIFY"> <br> </p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>