Punjab-Haryana High Court
Boor Singh vs State Of Punjab And Others on 19 January, 2012
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Crl.Misc.No.M-21420 of 2011(O&M)
Date of decision: 19.1.2012
Boor Singh ......Petitioner(s)
Versus
State of Punjab and others ......Respondent(s)
CORAM:- HON'BLE MR.JUSTICE RAKESH KUMAR GARG
* * *
Present: Mr. Ajay Arora, Advocate for Mr. K.S. Kahlon, Advocate for
the petitioner.
Mr. D.S. Mann, AAG, Punjab.
Rakesh Kumar Garg, J. (Oral)
Counsel for the petitioner wishes to withdraw the instant petition.
Ordered accordingly.
January 19, 2012 (RAKESH KUMAR GARG) ps JUDGE