Delhi High Court - Orders
Reliance Telecom Limited vs Atc Telecom Infrastructure Private ... on 25 January, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~30 to 33, 19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB. A. (COMM.) 44/2018 & I.A. No.12049-50/2018
RELIANCE TELECOM LIMITED ..... Appellant
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Amit Sibal, Sr. Adv., Mr. Saket
Singh, Mr. Chaitanya Safaya, Mr.
Vaibhav Niti and Ms. Madhavi
Agrawal, Advs.
versus
ATC TELECOM INFRASTRUCTURE
PRIVATE LIMITED ..... Respondent
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Ajit Warrier, Mr. Angao Kochhar,
Mr. Varun Byreddy and Mr. Vaibhav
Aggarwal, Advs.
+ ARB. A. (COMM.) 45/2018 & IA No.12053, 12054, 17662/2018
RELIANCE COMMUNICATIONS LIMITED ..... Appellant
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Amit Sibal, Sr. Adv., Mr. Saket
Singh, Mr. Chaitanya Safaya, Mr.
Vaibhav Niti and Ms. Madhavi
Agrawal, Advs.
versus
ATC TELECOM INFRASTRUCTURE PRIVATE
LIMITED ..... Respondent
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Ajit Warrier, Mr. Angao Kochhar,
Mr. Varun Byreddy and Mr. Vaibhav
Aggarwal, Advs.
+ ARB. A. (COMM.) 53/2018 & IA No.13671, 17347, 17410/23018
ARB. A. (COMM.) 44/2018 & connected matters Pg.1 of 3
RELIANCE COMMUNICATIONS LIMITED ..... Appellant
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Amit Sibal, Sr. Adv., Mr. Saket
Singh, Mr. Chaitanya Safaya, Mr.
Vaibhav Niti and Ms. Madhavi
Agrawal, Advs.
versus
ATC TELECOM INFRASTRUCTURE
PRIVATE UMITED ..... Respondent
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Ajit Warrier, Mr. Angao Kochhar,
Mr. Varun Byreddy and Mr. Vaibhav
Aggarwal, Advs.
+ ARB. A. (COMM.) 55/2018 & I.A. No.13686/2018
RELIANCE TELECOM LIMITED ..... Appellant
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Amit Sibal, Sr. Adv., Mr. Saket
Singh, Mr. Chaitanya Safaya, Mr.
Vaibhav Niti and Ms. Madhavi
Agrawal, Advs.
versus
ATC TELECOM INFRASTRUCTURE
PRIVATE LIMITED ..... Respondent
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Ajit Warrier, Mr. Angao Kochhar,
Mr. Varun Byreddy and Mr. Vaibhav
Aggarwal, Advs.
+ OMP (ENF.) (COMM.) 202/2018 & I.A. Nos.12280, 14821,
17479/2018, 1159/20169
ATC TELECOM INFRASTRUCTURE PVT.LTD...... Decree Holder
Through: Mr. Sandeep Sethi, Sr. Adv. with
ARB. A. (COMM.) 44/2018 & connected matters Pg.2 of 3
Mr. Ajit Warrier, Mr. Angao
Kochhar, Mr. Varun Byreddy and Mr.
Vaibhav Aggarwal, Advs.
versus
RELIANCE COMMUNICATIONS LIMITED ..... Judgment Debtor
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Amit Sibal, Sr. Adv., Mr. Saket
Singh, Mr. Chaitanya Safaya, Mr.
Vaibhav Niti and Ms. Madhavi
Agrawal, Advs.
+ OMP (ENF.) (COMM.) 203/2018 & I.A. Nos.12281, 14822,
17478/2018 & 1158/2019
ATC TELECOM INFRASTRUCTURE PVT.LTD...... Decree Holder
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Ajit Warrier, Mr. Angao Kochhar,
Mr. Varun Byreddy and Mr. Vaibhav
Aggarwal, Advs.
versus
RELIANCE COMMUNICATIONS LIMITED ..... Judgment Debtor
Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
Amit Sibal, Sr. Adv., Mr. Saket
Singh, Mr. Chaitanya Safaya, Mr.
Vaibhav Niti and Ms. Madhavi
Agrawal, Advs.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 25.01.2019
1. No time left. It is already 4.40 P.M.
2. Renotify the matters on 21.2.2019.
RAJIV SHAKDHER, J JANUARY 25, 2019/pmc ARB. A. (COMM.) 44/2018 & connected matters Pg.3 of 3