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Delhi High Court - Orders

Reliance Telecom Limited vs Atc Telecom Infrastructure Private ... on 25 January, 2019

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~30 to 33, 19 & 20
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+   ARB. A. (COMM.) 44/2018 & I.A. No.12049-50/2018
    RELIANCE TELECOM LIMITED               ..... Appellant
                 Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                          Amit Sibal, Sr. Adv., Mr. Saket
                          Singh, Mr. Chaitanya Safaya, Mr.
                          Vaibhav Niti and Ms. Madhavi
                          Agrawal, Advs.
                 versus

    ATC TELECOM INFRASTRUCTURE
    PRIVATE LIMITED                          ..... Respondent
                  Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
                           Ajit Warrier, Mr. Angao Kochhar,
                           Mr. Varun Byreddy and Mr. Vaibhav
                           Aggarwal, Advs.

+   ARB. A. (COMM.) 45/2018 & IA No.12053, 12054, 17662/2018
    RELIANCE COMMUNICATIONS LIMITED       ..... Appellant
                Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                         Amit Sibal, Sr. Adv., Mr. Saket
                         Singh, Mr. Chaitanya Safaya, Mr.
                         Vaibhav Niti and Ms. Madhavi
                         Agrawal, Advs.
                versus

    ATC TELECOM INFRASTRUCTURE PRIVATE
    LIMITED                                 ..... Respondent
                 Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
                          Ajit Warrier, Mr. Angao Kochhar,
                          Mr. Varun Byreddy and Mr. Vaibhav
                          Aggarwal, Advs.

+   ARB. A. (COMM.) 53/2018 & IA No.13671, 17347, 17410/23018
    ARB. A. (COMM.) 44/2018 & connected matters       Pg.1 of 3
        RELIANCE COMMUNICATIONS LIMITED       ..... Appellant
                   Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                            Amit Sibal, Sr. Adv., Mr. Saket
                            Singh, Mr. Chaitanya Safaya, Mr.
                            Vaibhav Niti and Ms. Madhavi
                            Agrawal, Advs.
                   versus

       ATC TELECOM INFRASTRUCTURE
       PRIVATE UMITED                          ..... Respondent
                    Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
                             Ajit Warrier, Mr. Angao Kochhar,
                             Mr. Varun Byreddy and Mr. Vaibhav
                             Aggarwal, Advs.

+      ARB. A. (COMM.) 55/2018 & I.A. No.13686/2018
       RELIANCE TELECOM LIMITED               ..... Appellant
                    Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                             Amit Sibal, Sr. Adv., Mr. Saket
                             Singh, Mr. Chaitanya Safaya, Mr.
                             Vaibhav Niti and Ms. Madhavi
                             Agrawal, Advs.
                    versus

       ATC TELECOM INFRASTRUCTURE
       PRIVATE LIMITED                          ..... Respondent
                     Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
                              Ajit Warrier, Mr. Angao Kochhar,
                              Mr. Varun Byreddy and Mr. Vaibhav
                              Aggarwal, Advs.

+      OMP (ENF.) (COMM.) 202/2018 & I.A. Nos.12280, 14821,
       17479/2018, 1159/20169

       ATC TELECOM INFRASTRUCTURE PVT.LTD...... Decree Holder
                    Through: Mr. Sandeep Sethi, Sr. Adv. with

ARB. A. (COMM.) 44/2018 & connected matters       Pg.2 of 3
                                               Mr. Ajit Warrier, Mr. Angao
                                              Kochhar, Mr. Varun Byreddy and Mr.
                                              Vaibhav Aggarwal, Advs.
                   versus
       RELIANCE COMMUNICATIONS LIMITED ..... Judgment Debtor
                   Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                            Amit Sibal, Sr. Adv., Mr. Saket
                            Singh, Mr. Chaitanya Safaya, Mr.
                            Vaibhav Niti and Ms. Madhavi
                            Agrawal, Advs.

+      OMP (ENF.) (COMM.) 203/2018 & I.A. Nos.12281, 14822,
       17478/2018 & 1158/2019

       ATC TELECOM INFRASTRUCTURE PVT.LTD...... Decree Holder
                    Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
                               Ajit Warrier, Mr. Angao Kochhar,
                               Mr. Varun Byreddy and Mr. Vaibhav
                               Aggarwal, Advs.
                    versus
       RELIANCE COMMUNICATIONS LIMITED ..... Judgment Debtor
                    Through: Mr. Kapil Sibal, Sr. Adv. with Mr.
                               Amit Sibal, Sr. Adv., Mr. Saket
                               Singh, Mr. Chaitanya Safaya, Mr.
                               Vaibhav Niti and Ms. Madhavi
                               Agrawal, Advs.
       CORAM:
       HON'BLE MR. JUSTICE RAJIV SHAKDHER
                    ORDER

% 25.01.2019

1. No time left. It is already 4.40 P.M.

2. Renotify the matters on 21.2.2019.

RAJIV SHAKDHER, J JANUARY 25, 2019/pmc ARB. A. (COMM.) 44/2018 & connected matters Pg.3 of 3