Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(b) in The Goa Protection of Interests of Depositors (in Financial Establishments) Act, 1999

(b)safeguarding, so far as may be practicable, the interest of any business affected by the attachment and in particular, the interest of any partners in such business.