Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14D(2)] [Section 14D] [Entire Act]

State of Rajasthan - Subsection

Section 14D(2)(i) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

(i)The State Government has declared that the calamity has affected the general public in the area, and