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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(j) in Telangana Abolition of Inams Act, 1955

(j)'protected tenant' means the protected tenant as defined in [the Telangana Tenancy and Agricultural Lands Act, 1950] [Adapted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016] (Act XXI of 1950).;