Section 6(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2003
(ii)Management Seats (50% of the total intake of the seats): - These seats shall be filled by the committee constituted by the Managements of all the private Un-aided Non-minority Professional Colleges/Institution(s) as per the rules laid down or by the committee of admissions constituted by the competent authority.
